Himachal Pradesh High Court
Bhupender Kumar vs . Hpsebl & Another on 19 May, 2022
Bench: Sabina, Satyen Vaidya
Bhupender Kumar vs. HPSEBL & another .
CWP No.2711 of 2022 19.05.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.
Mr. Lakshay Thakur, Advocate, for the respondents.
List before a Bench, of which, one of us (Satyen Vaidya, J.), is not a member.
( Sabina ) Judge ( Satyen Vaidya ) May 19, 2022 (KS) Judge ::: Downloaded on - 19/05/2022 20:06:48 :::CIS