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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(c) in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006

(c)Lady Supervisor. - Seventy-five percent of this post shall be filled by direct recruitment. Women Graduates with Sociology or Psychology or Home Science or Child Development as one of the subjects shall be eligible for such recruitment. Rest 25% posts shall be filled by such Anganwadi Sevikas, who are either Graduates with 10 years' satisfactory service, or Matric passed with 15 years' satisfactory service. This post shall be in Child Development Projects. The cadre of this post shall be a Divisional Cadre.