Himachal Pradesh High Court
Salig Ram Thakur vs . State Of H.P. & Another on 29 April, 2022
Bench: Sabina, Sandeep Sharma
Salig Ram Thakur vs. State of H.P. & another .
CWPOA No.3539 of 2020 29.04.2022 Present: Mr. Vikrant Thakur, Advocate, for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.
Admitted.
r to ( Sabina )
Judge
( Sandeep Sharma )
April 29, 2022 (KS) Judge
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