Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 3 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

3. Objectives, targets and guidelines of Demand Side Management (DSM).

(1)The Commission in consultation with the Distribution Licensees of State and the State nodal agency designated by the Bureau shall formulate DSM objectives that shall be considered in the advancement and implementation of cost effective DSM initiatives in the State.
(2)The objectives may include power shortage mitigation, seasonal peak reduction, cost effective energy savings, lowering the cost of electricity, reduction in emissions of greenhouse gases etc.
(3)While formulating the DSM Objectives, National DSM Objectives/ Plans formulated by the Bureau if any, may be taken into consideration.
(4)The DSM objectives may be consistent with the DSM objectives set out by Bureau as a part of Energy Conservation Plan for the country.