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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(f) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(f)the next of kin or near relatives of the deceased are authorised to use Border Security Force transport provided for the escort at a Border Security Force funeral. No separate transport will, however, be provided to them exclusively for this purpose.