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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(4) in Assam Panchayat Act, 1994

(4)The Planning and Development Committee shall perform the following functions
(a)be in charge of all educational activities of the Zilla Parishad;
(b)Undertake the planning of education in the district within the frame work of the National Policy and the National and State Plan;
(c)Survey and evaluate the educational activity of the Zilla Parishad,
(d)Perform such other duties pertaining to education, adult literacy and cultural activity as the Zilla Parishad may assign to it;
(e)Health service, Hospitals, Water supply, family, Welfare and other allied matter;
(f)Agricultural production, animal husbandry, cooperation, contour binding and reclamation;
(g)Village and cottage industries;
(h)Promotion of industrial development of the district.