Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act] State of Assam - Subsection Section 83(4)(b) in Assam Panchayat Act, 1994 (b)Undertake the planning of education in the district within the frame work of the National Policy and the National and State Plan;