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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(c)The meters and associated equipments if any shall be properly sealed by the Engineer and consumer's acknowledgment obtained. These shall not be interfered with, except in the presence of the consumer or his representative and his acknowledgement shall also be taken at the time the seal is subsequently broken.