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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(5)(iv) in Rajasthan Forest Subordinate Service Rules, 2015

(iv)if two or more candidates score equal marks their rank in merit shall be decided on the basis of age, elder candidate shall be ranked higher in order of merit in such a case