Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(3) in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020 (3)It shall be deemed to have come into force on and from 1stMay, 2020 except theprovisions of section 11 which shall be deemed to have come into force on and from 22ndMay, 2020.
