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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Panchayati Raj Rules, 1996

(2)He shall also ensure that all the items prescribed in Section 3 of the Act and Rule 7 above are thoroughly discussed in gram sabha and proceedings are recorded accordingly. Vikas Adhikari or Extension Officer shall sign the proceedings before departure.