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State of Bihar - Section

Section 28 in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002

28. Maintenance of Registers.

(1)All miscellaneous petitions shall be entered in the Register in Form VIII and numbered seriatum, and a mention to that effect has to be made in the Register of original appeals or applications.
(2)All applications for copies of documents or orders on registration shall be entered in the register in Form VI and numbered seriatum.
(3)All applications for inspection of documents on registration shall be entered in the register in Form VII and numbered seriatum.