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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1) in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002

(1)All miscellaneous petitions shall be entered in the Register in Form VIII and numbered seriatum, and a mention to that effect has to be made in the Register of original appeals or applications.