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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(i) in Regulations Under the U.P. Intermediate Education Act, 1921

(i)Appointment, confirmation, promotion, permission to cross efficiency bar suspension and punishment (including removal and dismissal) of Headmaster, Principal, teacher, matron, clerk or librarian in accordance with the provisions of the Act and the regulations.