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State of Uttar Pradesh - Section

Section 13 in Regulations Under the U.P. Intermediate Education Act, 1921

13. Powers, Duties and Functions of the Committee of Management.

- Powers, duties and functions of the Committee of Management shall include the following ;
(i)Appointment, confirmation, promotion, permission to cross efficiency bar suspension and punishment (including removal and dismissal) of Headmaster, Principal, teacher, matron, clerk or librarian in accordance with the provisions of the Act and the regulations.
(ii)To decide appeals against entries made,in character rolls of employees by the Head/Manager of the institution.
(iii)Grant of all leave admissible to the employees of the institution except where such power vests in the Headmaster or Principal.
(iv)Control and management of all moneys, securities property arid endowments of the institution, excluding the Boys Funds and taking of necessary measures for their safe custody, investment, repairs, maintenance and legal protection.
(v)Ensuring proper utilization of maintenance and development grants and re-imbursements received from Government.
(vi)Receiving all incomes (excepting stipends, scholarships and Boys' Funds) subscriptions, donations, gifts, dividends, interest, grants, etc. for the institution and meeting financial obligations arising out of its duties and functions.