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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(f) in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

(f)The following staff members shall be appointed for each unit, in Medicine Surgery and Obstetrics and Gynaecology: -
(i)One Chief, one Registrar, two Assistants and adequate nursing and other supporting staff.
(ii)The allied sub-section of the units shall be handled by the respective specialist of Assistant cadre. Heads of the departments shall have an Academic Registrar.