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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(114) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(114)"storey" means the portion of a building included between the surface of any floor and the surface of the next above it, or if there be no floor above it, then the space between any floor and the ceiling next above it;