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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Himachal Pradesh - Subsection

Section 114(1)(vii) in The Himachal Pradesh Police Act, 2007

(vii)unauthorizedly affixes any bill, notice or other paper to, or defaces, any property belonging to the State or Central Government or any public authority; or