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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

(b)"Coupon Book" means a railway travel coupon book as issued to a member for himself and [one person] [Substituted by Notification No. 532-XXI-A (P.A.), dated 23-1-1986.] accompanying him under these rules;