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State of Madhya Pradesh - Section

Section 2 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

2. Definitions.

- In these rules, unless the context otherwise requires,-
(a)"the Act" means the Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972 (No. 7 of 1973);
(b)"Coupon Book" means a railway travel coupon book as issued to a member for himself and [one person] [Substituted by Notification No. 532-XXI-A (P.A.), dated 23-1-1986.] accompanying him under these rules;
(c)[ "Secretary" means the Secretary of the Madhya Pradesh Legislative Assembly and includes any other officer of the Vidhan Sabha as may be authorised by the Speaker for the purposes of these rules] [Substituted by Notification No. 3834-F-4-80(P.A.)-XXI-A, dated 4-2-1980.]