Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Jharkhand - Subsection Section 24(24) in Jharkhand Building Byelaws 2016 24.2The Authority shall examine or cause to be examined every building reported to be unsafe or damaged and shall make a written record of such examination.
