Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(14)] [Section 29] [Entire Act] State of Tamilnadu - Subsection Section 29(14)(c) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code (c)is not susceptible to malpractice. Also there shall be no compromise on technical grounds, while relaxing the distance criteria.]