Bombay High Court
The Commissioner Of Income Tax, ... vs Apl Co. Pte. Ltd on 9 August, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 744 OF 2018
The Commissioner Of Income Tax, Internation....APPELLANTS
Taxation-1
V/S
Apl Co. Pte. Ltd. ....RESPONDENT
WITH INCOME TAX APPEAL(IT) NO. 429 OF 2018 The Commissioner Of Income Tax, International ....APPELLANTS Taxation-1, Mumbai V/S Apl Co. Pte. Ltd. ....RESPONDENT PRAKASH CHANDRA CHHOTARAY for Appellant ATUL KARSANDAS JASANI for Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 9th August, 2023 P.C. :
S. O. to 23/08/2023 .
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