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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7)(c) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(c)Each tariff proposal submitted by the Distribution Licensee shall be supported with a cost-of-service model allocating the costs of the Licensed business to each category of consumers based on voltage-wise costs and losses;