Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Rajasthan - Subsection Section 39(c) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015 (c)the Appointing Authority is satisfied that his her integrity is unquestionable and that he /she is otherwise fit for confirmation.
