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State of Rajasthan - Section

Section 39 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

39. Confirmation.

- A probationer shall be confirmed in his appointment at the end of his period of probation if, -
(a)he / she has passed the departmental examination-and has successfully undergone such training, as Government may, from time to time, specify:
(b)he / she has passed departmental test of proficiency in Hindi: and
(c)the Appointing Authority is satisfied that his her integrity is unquestionable and that he /she is otherwise fit for confirmation.