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State of Bihar - Section

Section 40 in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

40. Limitation of Power of Commission.

- Nothing in these regulations shall be deemed to limit the powers of the Commission to deal with any matter or exercise any power under the relevant Acts for which no regulations have been made / framed and to make such orders as it may consider appropriate to meet the ends of justice in any case.