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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(15) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(15)State Load Despatch Centre shall properly document all the information mentioned under Clauses 5(2) to 5(14) on its Website including Station-wise foreseen ex- Power Plant capabilities advised by the Generating Stations, Entitlements in Inter State Generating Station, Drawls Schedules advised by Discoms, all Schedules issued by the State Load Despatch Centre and all revisions/updating of such information be hosted on Website.General Principles: Revision of Schedules