Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440] [Entire Act] State of Madhya Pradesh - Subsection Section 440(2) in M.P. Civil Court Rules, 1961 (2)The diet-money payable to members of each class per day shall not ordinarily exceed the rate given below :-'A' Class-1.25 P.'B' Class-2,00 P.'C' Class-5,00 P.