Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(b) in The Greater Noida Industrial Development Area Building Regulations, 1992

(b)When the approach road serves more than three farm houses, the minimum right of way shall be 18 metres.