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State of Uttar Pradesh - Section

Section 91 in The Greater Noida Industrial Development Area Building Regulations, 1992

91. Roads.

(a)The approach road to the farm house shall have a minimum right of way of 9.0 metres of which at least 5.5 metres shall be water bound surface.
(b)When the approach road serves more than three farm houses, the minimum right of way shall be 18 metres.