Himachal Pradesh High Court
Rattani Devi vs . State Of Hp And Another on 19 November, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rattani Devi vs. State of HP and another CWP No. 1867 of 2023 19.11.2024 Present: Ms. Vandana Thakur, Advocate vice Mr. Surinder Saklani, Advocate, for the petitioner. Mr. Rahul Thakur, Deputy Advocate General for respondents-State.
CMP No. 4141 of 2024 Rejoinder to the miscellaneous application not filed. More time prayed for. Let needful be done within a period of two weeks. List thereafter.
(Ajay Mohan Goel) Judge November 19, 2024 (narender)