[Cites 0, Cited by 0]
[Entire Act]
State of Madhya Pradesh - Section
Section 538 in M.P. Civil Court Rules, 1961
538.
The District Judge shall maintain in the following form, a register of all recognised clerks employed in his district :Register of recognised clerks of legal practitioners| Serial No. | Name | Father's name | Residence | Date of registration |
| (1) | (2) | (3) | (4) | (5) |
| Name of legal practitioner under whom employed | Courts in which the legal practitioner isauthorised to practice | Date of removal from the register with cause forremoval in brief | Remarks |
| (6) | (7) | (8) | (9) |