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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(1) in Orissa Pani Panchayat Rules, 2003

(1)The Farmers' Organisation shall assist the Government/Commissioner/Government authorities in implementing the various provisions of the Act and rules; and it shall abide by the directions/orders given by the Government/Commissioner.