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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

NCT Delhi - Subsection

Section 111(1)(i) in The Delhi Co-Operative Societies Act, 2003

(i)the Registrar appointed under section 3 shall have and exercise all powers and perform all the duties of the Collector under the Delhi Land Reforms Act, 1954; (Delhi Act 8 of 1954) read with the Delhi Land Revenue Act, 1954 (Delhi Act 12 of 1954);