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State of Tamilnadu - Section

Section 16 in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

16. seniority.

- seniority of the common cadre Employee shall be determined with reference to the date of entry into the Managerial Common Cadre System and will be the criterion for fixing inter-se seniority. In case of two employees having the same date of joining in the Managerial Common Cadre System, the date on which the educational qualifications were acquired by the employee shall be considered. In case of two employees having the same date of joining in the Managerial Common Cadre System and same date of acquiring educational qualification, the age of the employees will be considered. The common cadre seniority list will be approved and published by the cadre Authority on the basis of the above criteria.