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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(2)Such weekly returns shall be for the seven days ending on the Friday of each week and shall be posted not later than the day following. The first weekly returns shall be for the week ending the first week of September.