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State of Odisha - Section

Section 10 in The Orissa Veterinary Council Rules, 1997

10. Appointment of dates for nomination.

(1)The Returning Officer shall, by notification in the Official Gazette appoint.
(a)the date for inviting nominations of candidates for election to the State Council and the date for withdrawal of nominations after scrutiny which shall be seven days after the date of receipt of the nomination.
Provided that if these days are public holidays the next succeeding working day shall be shall be the last date for filing or withdrawal of nominations, as the case may be;
(b)the date of poll, if necessary shall be a date not earlier than thirtieth day after the last date for withdrawal of candidature; and
(c)the date and the time for counting of votes and for declaration of results thereof shall be within two clear days from the date of the poll.
(2)The notification issued under Sub-rule (1) above shall specify the place at which the nomination papers are to be delivered.