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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(a) in The Orissa Veterinary Council Rules, 1997

(a)the date for inviting nominations of candidates for election to the State Council and the date for withdrawal of nominations after scrutiny which shall be seven days after the date of receipt of the nomination.