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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(5) in M.P. Food Security Rules, 2017

(5)Supporting Staff. - (a) The State Government shall make available the following staff to the Food Commission:-
SN Name of the Post No. of the Post Sanctioned Pay Scale
1 Administrative Officer 1 15400-39100 Grade Pay 6600
2 Personal Secretary 1 9300-34800 Grade Pay 4200
3 Accountant 1 9300-34800 Grade Pay 4200
4 Stenographer 4 5200-20200 Grade Pay 2800
5 Assistant 2 5200-20200 Grade Pay 2800
6 Steno-typist 1 5200-20200 Grade Pay 1900+125
7 Reader 2 5200-20200 Grade Pay 2400
8 Record keeper 1 5200-20200 Grade Pay 2400
9 Assistant Grade 3 4 5200-20200 Grade Pay 1900
10 Peon 3 4400-7440 Grade Pay 1300
(b)The terms and conditions of the service of the above said staff of the Food Commission shall be same as applicable to the respective posts of the State Government.
(c)The State Government, unless the above posts are filled, may appoint on deputation/contract or outsource such technical, clerical and other required staff, as may be necessary for proper and expeditious discharge of functions of Food Commission.