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State of Madhya Pradesh - Section

Section 11 in M.P. Food Security Rules, 2017

11.

(1)Method of Appointment of Chairperson and Members. - For the constitution of the Food Commission as per requirements of Section 16 of the Act, applications shall be called for by the Department of Food, Civil Supplies and Consumer Protection of the State Government through advertisement. Scrutiny of the applications shall be conducted by a committee under the Chairmanship of Chief Secretary, members whereof shall be the Senior Secretaries of the Department of General Administration, Food Civil Supplies and Consumer Protection, Women and Child Development, Panchayat and Rural Development Department, Law and Legislative Affairs Department. The said committee shall prepare a panel for each vacant post of members and Chairperson and send it to the state government with its comments/recommendation. The State Government may either select suitable candidates from the said panel or at its discretion may directly select any other persons having the qualification required under section 16 of the Act.
(2)Eligibility for the post of Chairperson. - (a) Eligibility of a person in case of a serving/retired government servant to be appointed at the post of Chairperson shall be as follow. -The chairperson of the Food Commission shall either be a member of the All India Services or any other Civil Services of the Union or State holding a post at Chief Secretary rank or equivalent, or should be retired from the post of Chief Secretary rank under All India Services or any other Civil Services of the Union or State and who has knowledge and experience in matters relating to food security, policy making and administration in the field of agriculture, civil supplies, nutrition, health or any allied field.
(b)Eligibility of a person other than existing/retired government servant to be appointed for the post of chairperson should be as below:-
(i)He/She should be a person of eminence in public life with wide knowledge and experience in agriculture, law, human rights, social service, management, nutrition health, food policy or public administration; or
(ii)He/She should be a person who has a proved record of work relating to the improvement of the food and nutrition right of the poor.
(3)Eligibility for the post of Members. - (a) Eligibility of a person in case of a serving/retired government servant to be appointed at the post of Member shall be as below:-He/She should be a person who has or have been member of the All India Service or any other civil service of the Union or State or holding a civil post under the Union or State having knowledge and experience in matters relating to food security, policy making and administration in the field of agriculture, civil supplies, nutrition, health or any allied field.
(b)Eligibility of a person other than existing/retired government servant to be appointed at the post of member should be as below:-
(i)He/She should be a person of eminence in public life with wide knowledge and experience in agriculture, law, human rights, social service, management, nurition, health, food policy or public administration; or
(ii)He/She should be a person who has a proven track record of work relating to the improvement of the food and nutrition rights of the poor.
(4)Appointment of Member-Secretary. - The State Government shall appoint an Officer not below the rank of Secretary serving under the State Government as Member-Secretary of the Food Commission. The post of Member-Secretary may be filled either by deputation of an Officer not below the rank of Secretary to the State Government, or may be assigned to an Officer of the above said rank additionally with his/her other regular duties assigned by the State Government.
(5)Supporting Staff. - (a) The State Government shall make available the following staff to the Food Commission:-
SN Name of the Post No. of the Post Sanctioned Pay Scale
1 Administrative Officer 1 15400-39100 Grade Pay 6600
2 Personal Secretary 1 9300-34800 Grade Pay 4200
3 Accountant 1 9300-34800 Grade Pay 4200
4 Stenographer 4 5200-20200 Grade Pay 2800
5 Assistant 2 5200-20200 Grade Pay 2800
6 Steno-typist 1 5200-20200 Grade Pay 1900+125
7 Reader 2 5200-20200 Grade Pay 2400
8 Record keeper 1 5200-20200 Grade Pay 2400
9 Assistant Grade 3 4 5200-20200 Grade Pay 1900
10 Peon 3 4400-7440 Grade Pay 1300
(b)The terms and conditions of the service of the above said staff of the Food Commission shall be same as applicable to the respective posts of the State Government.
(c)The State Government, unless the above posts are filled, may appoint on deputation/contract or outsource such technical, clerical and other required staff, as may be necessary for proper and expeditious discharge of functions of Food Commission.