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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in Rajasthan Right to Information Rules, 2005

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Right to Information Act, 2005 (Central Act No. 22 of 2005);
(b)"Commission" means the Rajasthan Information Commission.
(c)"Section" means section of the Act.