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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(3)(b) in Manonmaniam Sundaranar University Act, 1990

(b)The Vice-Chancellor may, by writing under his hand addressed to the Chancellor and after giving two months notice, resign his office: