Section 5(3) in Punjab One-time Voluntary Disclosure and Settlement of Building constructed in Violations of the Building Bye-laws Act, 2019
(3)The applicant applying for compounding of-(i)residential building having one basement or height upto 15 meters shall be required to submit structural safety certificate from Structural Engineer;(ii)non-residential building having one basement or height upto 15 meters shall be required to submit a structural safety certificate from one of the following institutes:-(a)Indian Institute of Technology;(b)Dr. B. R. Ambedkar National Institute of Technology, Jalandhar;(c)Punjab Engineering College (PEC), Chandigarh;(d)Thapar University, Patiala;(e)Guru Nanak Dev Engineering College, Ludhiana; and(f)Giani Zail Singh College of Engineering and Technology, Bathinda; and(iii)buildings having multiple basement or height more than 15 meters shall submit a structural safety certificate obtained from Indian Institute of Technology.
