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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(ii) in Punjab One-time Voluntary Disclosure and Settlement of Building constructed in Violations of the Building Bye-laws Act, 2019

(ii)non-residential building having one basement or height upto 15 meters shall be required to submit a structural safety certificate from one of the following institutes:-