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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Rajasthan - Subsection

Section 66(2)(ii) in First Statutes of the University of Udaipur

(ii)Any person who has graduated from the Rajasthan College of Agriculture, Udaipur, S.K.N. College of Agriculture, Job-ner, or College of Veterinary and Animal Science, Bikaner, or any other College constituent of of affiliated to the University of Rajasthan prior to the establishment of the University of Udaipur and who intends to be a registered graduate of the University. [Provided that such Colleges are now constituent of or associated with the University of Udaipur.] [Added as passed by the Board of Control on dated 16-3-1966 and dated 31-7-1966 and assented by the Chancellor on dated 7-4-1966/17-8-1966.]