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State of Rajasthan - Section

Section 66 in First Statutes of the University of Udaipur

66. Registration of Graduates.

(1)The Registrar shall prepare and maintain a register of registered graduates in accordance with the provisions of these statutes.
(2)The following persons shall be eligible for registration as graduates of the University:-
(i)Any person who holds or is deemed to be holding any of the degrees referred to in Chapter VII.
(ii)Any person who has graduated from the Rajasthan College of Agriculture, Udaipur, S.K.N. College of Agriculture, Job-ner, or College of Veterinary and Animal Science, Bikaner, or any other College constituent of of affiliated to the University of Rajasthan prior to the establishment of the University of Udaipur and who intends to be a registered graduate of the University. [Provided that such Colleges are now constituent of or associated with the University of Udaipur.] [Added as passed by the Board of Control on dated 16-3-1966 and dated 31-7-1966 and assented by the Chancellor on dated 7-4-1966/17-8-1966.]