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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(4) in Jammu and Kashmir State Board of School Education Act, 1975

(4)Unless otherwise provided in the regulations, no person shall be member of more than two of the following Committees:-
(a)the Committee for Examinations;
(b)the Finance Committee;
(c)the Recognition Committee;
(d)the Academic Committee; and
(e)the Development and Research Committee.