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State of Jammu-Kashmir - Section

Section 24 in Jammu and Kashmir State Board of School Education Act, 1975

24. Appointment and constitution of Committees

— (1) The Board shall appoint the following Committees, namely:-(a)a Recognition Committee;(b)a Finance Committee;(c)a Committee for Examinations;(d)a Committee for Development and Research;(e)an Academic Committee to consider general questions relating to preparation of curricula, syllabi and prescription of books for various courses from Class I to XII; and(f)such other Committees, if any, as may be prescribed.
(2)The Board shall constitute the Committees in such manner and for such period as it may prescribe by regulations.
(3)The term of office of the members of the Committees shall be such as may be prescribed by regulations.
(4)Unless otherwise provided in the regulations, no person shall be member of more than two of the following Committees:-
(a)the Committee for Examinations;
(b)the Finance Committee;
(c)the Recognition Committee;
(d)the Academic Committee; and
(e)the Development and Research Committee.