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Bombay High Court

Ritesh Bharat Jain vs State Of Maharashtra on 1 March, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                                                             Board Sr.No.:-931

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2682 OF 2022

 Sunil Jain                              ....APPLICANT
             V/S
 Senior Police Inspector And Anr      ....RESPONDENT

WITH CR. ANTICIPATORY BAIL APPLN. NO. 2669 OF 2022 Urvi Milan Shah ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT WITH CR. ANTICIPATORY BAIL APPLN. NO. 2677 OF 2022 Sunil Rikabchand Jain ....APPLICANT V/S Senior Police Inspector And Anr ....RESPONDENT WITH CR. ANTICIPATORY BAIL APPLN. NO. 2723 OF 2022 Ritesh Bharat Jain ....APPLICANT V/S State Of Maharashtra ....RESPONDENT WITH CR. ANTICIPATORY BAIL APPLN. NO. 2751 OF 2022 Page 1/3 ::: Uploaded on - 01/03/2023 ::: Downloaded on - 02/03/2023 20:20:06 ::: Jairaj Vinod Bafna ....APPLICANT V/S State Of Maharashtra ....RESPONDENT WITH CR. ANTICIPATORY BAIL APPLN. NO. 2754 OF 2022 Jairaj Vinod Bafna ....APPLICANT V/S State Of Maharashtra ....RESPONDENT WITH CR. ANTICIPATORY BAIL APPLN. NO. 2857 OF 2022 Priyank Nagraj Mehta ....APPLICANT V/S Senior Police Inspector And Anr ....RESPONDENT WITH CR. APPLICATION NO. 377 OF 2022 Sunil Kundan Singh Giri ....APPLICANT V/S Sunil Rikabchand Jain And Anr. ....RESPONDENT WITH CR. APPLICATION NO. 501 OF 2022 Sunil Kundan Singh Giri ....APPLICANT V/S Jairaj Bafna ....RESPONDENT WITH CRI-INTERIM APPLICATION NO. 3405 OF 2022 In Page 2/3 ::: Uploaded on - 01/03/2023 ::: Downloaded on - 02/03/2023 20:20:06 ::: Cr. Anticipatory Bail Appln. 2682 OF 2022 Manish Indukumar Shah ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 1st March, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 01/03/2023 ::: Downloaded on - 02/03/2023 20:20:06 :::